Ram Kumar vs State Of U.P. & Others
2011 Latest Caselaw 655 ALL

Citation : 2011 Latest Caselaw 655 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Ram Kumar vs State Of U.P. & Others on 30 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL REVISION No. - 406 of 2003
 

 
Petitioner :- Ram Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.D. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the illness slip of Sri R.D. Singh, learned counsel for the revisionist.

List in the next cause list.

Order Date :- 30.3.2011

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