Rana Sugar Ltd. vs State Of U.P. And Another
2011 Latest Caselaw 654 ALL

Citation : 2011 Latest Caselaw 654 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Rana Sugar Ltd. vs State Of U.P. And Another on 30 March, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 15773 of 2011
 

 
Petitioner :- Rana Sugar Ltd.
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Vivek Prasad Mathur
 
Respondent Counsel :- C.S.C.,Ravindra Singh
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Counter affidavit has been filed today.

Put up on 1.4.2011 in the additional cause list.

Order Date :- 30.3.2011

nethra

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