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Smt. Rajesh Kumari vs Rajesh Kumar
2011 Latest Caselaw 653 ALL

Citation : 2011 Latest Caselaw 653 ALL
Judgement Date : 30 March, 2011

Allahabad High Court
Smt. Rajesh Kumari vs Rajesh Kumar on 30 March, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 41447 of 2001
 

 
Petitioner :- Smt. Rajesh Kumari
 
Respondent :- Rajesh Kumar
 
Petitioner Counsel :- Swapnil Kumar
 

 
Hon'ble Rakesh Tiwari,J.

On the request of counsel for the petitioner, case is passed over for the day.

Order Date :- 30.3.2011

P

 

 

 
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