Citation : 2011 Latest Caselaw 647 ALL
Judgement Date : 30 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 42225 of 1999 Petitioner :- Sudhir Kumar Saxena Respondent :- Vii A.D.J. And Anr. Petitioner Counsel :- P.K. Jain Respondent Counsel :- C.S.C.,J.P. Singh,M.K. Gupta Hon'ble Rakesh Tiwari,J.
The case is passed over on the illness slip of Sri P.K. Jain, counsel for the petitioner.
List this matter after two weeks.
Order Date :- 30.3.2011
P
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