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Sri Jash Mohan Singh & Others vs State Of U.P. & Another
2011 Latest Caselaw 642 ALL

Citation : 2011 Latest Caselaw 642 ALL
Judgement Date : 30 March, 2011

Allahabad High Court
Sri Jash Mohan Singh & Others vs State Of U.P. & Another on 30 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL REVISION No. - 682 of 2003
 

 
Petitioner :- Sri Jash Mohan Singh & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Vinod Sinha,S.P. Singh,Vinod Singh
 
Respondent Counsel :- Govt.Advocate,I.M. Tripathi
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. Learned counsel for the revisionists is present. None is present for the opp. party No.2.

As prayed, list in the next cause list. Interim order, if any, shall continue till the next date of listing. The case shall not be treated as tied-up or part-heard to this Bench.

Order Date :- 30.3.2011

NS

 

 

 
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