M/S. Gupta National Radios & ... vs Shri Sagarmal Arora And Others
2011 Latest Caselaw 641 ALL

Citation : 2011 Latest Caselaw 641 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

M/S. Gupta National Radios & ... vs Shri Sagarmal Arora And Others on 30 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 17686 of 2003
 

 
Petitioner :- M/S. Gupta National Radios & Electric House
 
Respondent :- Shri Sagarmal Arora And Others
 
Petitioner Counsel :- B.D. Mandhyan,Rajeev Sharma,S.C. Mandhyan
 
Respondent Counsel :- A.N. Sinha,S. Bahadur,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

On the request of counsel for the petitioner, case is passed over for the day.

Order Date :- 30.3.2011

Download the LatestLaws.com Mobile App