Citation : 2011 Latest Caselaw 639 ALL
Judgement Date : 30 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 40126 of 1997 Petitioner :- Hukum Singh Respondent :- Iiird. A.D.J. & Others Petitioner Counsel :- K.L. Grover,Ramesh Singh Respondent Counsel :- S.C.,Amit Hon'ble Rakesh Tiwari,J.
The case is passed over on the illness slip of Sri K.L. Grover, counsel for the petitioner.
List this matter after two weeks.
Order Date :- 30.3.2011
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