Achchey Lal vs State Of U.P. And Others
2011 Latest Caselaw 638 ALL

Citation : 2011 Latest Caselaw 638 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Achchey Lal vs State Of U.P. And Others on 30 March, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 10610 of 2011
 

 
Petitioner :- Achchey Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Manish Chandra Tiwari,Anil Kumar Chaudhary
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Counter affidavit has been filed.

Put up on 4.4.2011, to enable the counsel for the petitioner, to file rejoinder affidavit.

Order Date :- 30.3.2011

nethra

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