Hari Shanker Bhardwaj vs Special Judge, Additional ...
2011 Latest Caselaw 634 ALL

Citation : 2011 Latest Caselaw 634 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Hari Shanker Bhardwaj vs Special Judge, Additional ... on 30 March, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 8972 of 2002
 

 
Petitioner :- Hari Shanker Bhardwaj
 
Respondent :- Special Judge, Additional District Judge, & Others
 
Petitioner Counsel :- A.K. Gupta
 
Respondent Counsel :- C.S.C.,M.K. Gupta
 

 
Hon'ble Rakesh Tiwari,J.

On the request of counsel for the petitioner, case is passed over for the day

Order Date :- 30.3.2011

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