Ansar Ahmad vs State Of U.P. And Another
2011 Latest Caselaw 62 ALL

Citation : 2011 Latest Caselaw 62 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Ansar Ahmad vs State Of U.P. And Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 33902 of 2009
 

 
Petitioner :- Ansar Ahmad
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Om Prakash Mishra(Nandan)
 
Respondent Counsel :- Govt. Advocate,K.M. Tripathi
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, two weeks' and no more time is allowed to file rejoinder affidavit.

List on 18.3.2011 peremptorily along with connected cases.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

Download the LatestLaws.com Mobile App