Puiyan @ Umesh Kumar Soni And ... vs State Of U.P. & Others
2011 Latest Caselaw 618 ALL

Citation : 2011 Latest Caselaw 618 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

Puiyan @ Umesh Kumar Soni And ... vs State Of U.P. & Others on 29 March, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 18131 of 2011
 

 
Petitioner :- Puiyan @ Umesh Kumar Soni And Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Jamal Ali,Adil Jamal
 
Respondent Counsel :- C. S. C.,Rajesh Tripathi
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Sri Rajesh Tripathi, learned counsel has accepted notice on behalf of respondent Nos. 2, 3 & 5. He is allowed 10 days time, to seek instructions.

Put up on 11.4.2011.

Order Date :- 29.3.2011

nethra

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