Ravi Kant And Another vs State Of U.P. & Others
2011 Latest Caselaw 616 ALL

Citation : 2011 Latest Caselaw 616 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

Ravi Kant And Another vs State Of U.P. & Others on 29 March, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 18139 of 2011
 

 
Petitioner :- Ravi Kant And Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Bharat Singh
 
Respondent Counsel :- C. S. C.,Sanjiv Singh
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Learned counsel holding brief for the counsel for the petitioner prays for an adjournment.

List in the next cause list.

Order Date :- 29.3.2011

nethra

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