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Shanker Singh Yadaw vs M/S Renukoot Goods Carrier Pvt. ...
2011 Latest Caselaw 614 ALL

Citation : 2011 Latest Caselaw 614 ALL
Judgement Date : 29 March, 2011

Allahabad High Court
Shanker Singh Yadaw vs M/S Renukoot Goods Carrier Pvt. ... on 29 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1655 of 2008
 

 
Petitioner :- Shanker Singh Yadaw
 
Respondent :- M/S Renukoot Goods Carrier Pvt. Ltd.And Another
 
Petitioner Counsel :- Rajnish Kumar Rai
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Issue notice on the application to condone the delay.

Order Date :- 29.3.2011

NS

 

 

 
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