Lalti Devi & Another vs Jagdish Kumar Gulati & Another
2011 Latest Caselaw 612 ALL

Citation : 2011 Latest Caselaw 612 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

Lalti Devi & Another vs Jagdish Kumar Gulati & Another on 29 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 302 of 1996
 

 
Petitioner :- Lalti Devi & Another
 
Respondent :- Jagdish Kumar Gulati & Another
 
Petitioner Counsel :- S.K. Mishra,Rajendra Tiwari
 
Respondent Counsel :- V.C. Dixit,A.K.Pandey
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The case is listed under Chapter XIII Rule 3. The paper book have not been filed. The appeal is dismissed for non-prosecution.

Order Date :- 29.3.2011

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