Vipin Kumar vs State Of U.P. And Others
2011 Latest Caselaw 609 ALL

Citation : 2011 Latest Caselaw 609 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

Vipin Kumar vs State Of U.P. And Others on 29 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 18112 of 2011
 

 
Petitioner :- Vipin Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List after six weeks.

Order Date :- 29.3.2011

SRY

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