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U.P.S.I.D.C. Thru' Its M.D. vs Habiburehman & Others
2011 Latest Caselaw 605 ALL

Citation : 2011 Latest Caselaw 605 ALL
Judgement Date : 29 March, 2011

Allahabad High Court
U.P.S.I.D.C. Thru' Its M.D. vs Habiburehman & Others on 29 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 431 of 2004
 

 
Petitioner :- U.P.S.I.D.C. Thru' Its M.D.
 
Respondent :- Habiburehman & Others
 
Petitioner Counsel :- S.K. Mishra
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Issue notice on the application to condone the delay.

Order Date :- 29.3.2011

NS

 

 

 
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