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National Insurance Co. Ltd. Thru' ... vs Ram Raj Yadav & Others
2011 Latest Caselaw 593 ALL

Citation : 2011 Latest Caselaw 593 ALL
Judgement Date : 29 March, 2011

Allahabad High Court
National Insurance Co. Ltd. Thru' ... vs Ram Raj Yadav & Others on 29 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2111 of 2010
 

 
Petitioner :- National Insurance Co. Ltd. Thru' Asstt. Manager
 
Respondent :- Ram Raj Yadav & Others
 
Petitioner Counsel :- A.K. Sinha
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 29.3.2011

NS

 

 

 
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