Citation : 2011 Latest Caselaw 590 ALL
Judgement Date : 29 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 464 of 2011 Petitioner :- Smt. Usha Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- A.P. Tewari,S.S. Tripathi Respondent Counsel :- C.S.C. Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out. No one is present. List in the next cause list.
Order Date :- 29.3.2011
NS
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