Smt. Santosh Singh & Others vs Sanjay Bansal & Another
2011 Latest Caselaw 589 ALL

Citation : 2011 Latest Caselaw 589 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

Smt. Santosh Singh & Others vs Sanjay Bansal & Another on 29 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1334 of 2009
 

 
Petitioner :- Smt. Santosh Singh & Others
 
Respondent :- Sanjay Bansal & Another
 
Petitioner Counsel :- Amit Kumar Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the appellants, list this case after three weeks.

Order Date :- 29.3.2011

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