Citation : 2011 Latest Caselaw 587 ALL
Judgement Date : 29 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5219 of 2011 Petitioner :- Gulab Respondent :- State Of U.P. Petitioner Counsel :- R.P. Singh Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
List after 3 weeks.
Order Date :- 29.3.2011
SU.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!