Smt.Girja vs U.P.State Power Corporation Ltd. ...
2011 Latest Caselaw 583 ALL

Citation : 2011 Latest Caselaw 583 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

Smt.Girja vs U.P.State Power Corporation Ltd. ... on 29 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 27 of 2009
 

 
Petitioner :- Smt.Girja
 
Respondent :- U.P.State Power Corporation Ltd. And Others
 
Petitioner Counsel :- Smt.Girja(In Person)
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Issue notice on the application to condone the delay.

Order Date :- 29.3.2011

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