Maharaj Singh vs State Of U.P. & Another
2011 Latest Caselaw 562 ALL

Citation : 2011 Latest Caselaw 562 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

Maharaj Singh vs State Of U.P. & Another on 28 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 16681 of 2010
 

 
Petitioner :- Maharaj Singh
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- R.P.S. Chauhan,J.K.S. Sikarwar,Rahul Agrawal
 
Respondent Counsel :- C.S.C.,Amit Sthalekar
 

 
Hon'ble V.K. Shukla,J.

Sri Pradeep Kumar, Advocate is accorded four weeks' time to file objection to the Amendment Application.

Order Date :- 28.3.2011

SRY

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