Citation : 2011 Latest Caselaw 561 ALL
Judgement Date : 28 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 33023 of 2009 Petitioner :- Smt. Sushila Devi Respondent :- State Of U.P. & Others Petitioner Counsel :- Ganga Prasad,Dan Bahadur Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this writ petition along with record of writ petition No.72795 of 2010, showing the names of respective counsels along with cause title.
Order Date :- 28.3.2011
SRY
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