Citation : 2011 Latest Caselaw 556 ALL
Judgement Date : 28 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 31300 of 2009 Petitioner :- Dwarika Ram Respondent :- State Of U.P. Thru' Secy. Nagar Vikas & Others Petitioner Counsel :- Vinod Kumar,S.R. Verma Respondent Counsel :- C.S.C.,Amit Dubey Hon'ble V.K. Shukla,J.
List this writ petition after decision of Special Leave to Appeal No.31279 of 2010.
Order Date :- 28.3.2011
SRY
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