Citation : 2011 Latest Caselaw 551 ALL
Judgement Date : 28 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 1427 of 2003 Petitioner :- Veer Singh Chauhan & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Sanjay Misra,Sanjiv Mishra Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
As requested by Sri Ram Niwas Singh, Advocate, list this case after two weeks.
Order Date :- 28.3.2011
SRY
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