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Rajesh Kumar Sharma vs State Of U.P. & Others
2011 Latest Caselaw 55 ALL

Citation : 2011 Latest Caselaw 55 ALL
Judgement Date : 3 March, 2011

Allahabad High Court
Rajesh Kumar Sharma vs State Of U.P. & Others on 3 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 203 of 2002
 

 
Petitioner :- Rajesh Kumar Sharma
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.K. Singh
 
Respondent Counsel :- Govt. Advocate,Vashistha Tiwari
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the request of learned counsel for the applicants.

List on 5.4.2011 peremptorily.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

NS

 

 

 
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