Citation : 2011 Latest Caselaw 547 ALL
Judgement Date : 28 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 6857 of 2011 Petitioner :- Pritam Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Vijendra Singh Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Heard. Arguments concluded.
Put up tomorrow for delivery of judgment.
Order Date :- 28.3.2011
SRY
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