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Smt. Champa Devi vs State Of U.P. & Others
2011 Latest Caselaw 544 ALL

Citation : 2011 Latest Caselaw 544 ALL
Judgement Date : 28 March, 2011

Allahabad High Court
Smt. Champa Devi vs State Of U.P. & Others on 28 March, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 61960 of 2009
 

 
Petitioner :- Smt. Champa Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anil Kumar Pandey,Deepak K. Jaiswal
 
Respondent Counsel :- C.S.C.,P.K. Srivastava,S.K. Srivastava,T.N. Srivastava
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is taken on record. Two weeks' time is allowed for filing rejoinder affidavit.

List after two weeks.

Order Date :- 28.3.2011

SRY

 

 

 
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