Citation : 2011 Latest Caselaw 543 ALL
Judgement Date : 28 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 15679 of 2011 Petitioner :- Smt. Surtiya And Others Respondent :- Barkat Ulla Petitioner Counsel :- Ram Kishor Gupta Hon'ble Rajes Kumar,J.
Supplementary affidavit filed today, the same may be placed on record.
Issue notice to the respondent, returnable at an early date. The petitioners may take steps to serve the respondent within one week.
List in week commencing 2.5.2011.
Till the next date of listing, the further proceeding in execution case no. 16 of 2004 shall remain stayed.
Order Date :- 28.3.2011
OP
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