Mahendra Pratap Singh vs State Of U.P.
2011 Latest Caselaw 540 ALL

Citation : 2011 Latest Caselaw 540 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

Mahendra Pratap Singh vs State Of U.P. on 28 March, 2011

Bench: B.N. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5007 of 2011
 

 
Petitioner :- Mahendra Pratap Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anil Kumar Singh
 
Respondent Counsel :- Govt. Advocate,Rajeev Lochan Shukla
 

 
Hon'ble B.N. Shukla,J.

Counter affidavit filed by counsel for the complainant today is taken on record.

Put up on 19.4.2011 as unlisted.

Order Date :- 28.3.2011

SU.

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