Smt. Kiran vs State Of U.P. And Others
2011 Latest Caselaw 539 ALL

Citation : 2011 Latest Caselaw 539 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

Smt. Kiran vs State Of U.P. And Others on 28 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 7878 of 2011
 

 
Petitioner :- Smt. Kiran
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Jitendra Singh Lodhi
 
Respondent Counsel :- C. S. C.,R.A.Khan,Sanjeev Khare
 

 
Hon'ble V.K. Shukla,J.

Counsel for the respondents states that counter affidavit has already filed in this case.

Three weeks' time is allowed for filing rejoinder affidavit.

List this case after three weeks, showing the name of Sri Dhiraj Srivastava, Advocate, as counsel for the respondents.

Order Date :- 28.3.2011

SRY

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