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Smt. Farzana And Others vs State Of U.P. And Another
2011 Latest Caselaw 53 ALL

Citation : 2011 Latest Caselaw 53 ALL
Judgement Date : 3 March, 2011

Allahabad High Court
Smt. Farzana And Others vs State Of U.P. And Another on 3 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 2390 of 2010
 

 
Petitioner :- Smt. Farzana And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Ram Chandra Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. Learned counsel for the applicants is present.  He submits that compromise between the parties has been arrived at in Mediation Centre.

List on 31.3.2011. On that date, applicant No.4-Waseem Khan alias Banti and opp. party No.2-Smt. Nazma shall be present in person and shall file a joint affidavit in support of their compromise.

Interim order, if any, shall continue till the next date fixed.

Order Date :- 3.3.2011

NS

 

 

 
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