Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rahul Kumar And Another vs State Of U.P. And Others
2011 Latest Caselaw 520 ALL

Citation : 2011 Latest Caselaw 520 ALL
Judgement Date : 25 March, 2011

Allahabad High Court
Rahul Kumar And Another vs State Of U.P. And Others on 25 March, 2011
Bench: Satya Poot Mehrotra, Rajesh Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 17388 of 2011
 

 
Petitioner :- Rahul Kumar And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Chandra Shekhar Mishra
 
Respondent Counsel :- C.S.C.,Siddharth
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Rajesh Chandra,J.

It is submitted by Sri Siddharth, learned counsel for the respondent no. 3 that the matter pertains to agricultural loan.

In view of the statement made, let the Writ Petition be placed before the appropriate Bench as fresh, if possible, on 30th March, 2011.

Order Date :- 25.3.2011

M/A.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter