Vinod Gupta And Others vs State Of U.P. And Another
2011 Latest Caselaw 52 ALL

Citation : 2011 Latest Caselaw 52 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Vinod Gupta And Others vs State Of U.P. And Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 30724 of 2009
 

 
Petitioner :- Vinod Gupta And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Alok Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out. None is present for either of the parties.

Notices were directed to be issued to the op. party No.2 by order dated 5.12.2009 but the same has not been received back either executed or unexecuted.

Issue fresh notice to the opp. party No.2. Steps be taken within ten days.

List on 20.4.2011. Counter affidavit, if any, may be filed in the meanwhile.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

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