Citation : 2011 Latest Caselaw 517 ALL
Judgement Date : 25 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6689 of 2011 Petitioner :- Baijnath Yadav Respondent :- State Of U.P. Petitioner Counsel :- Ajatshatru Pandey Respondent Counsel :- Govt. Advocate,Mahendra Pratap Yadav Hon'ble B.N. Shukla,J.
List after three weeks to enable learned AG? to file counter affidavit..
Order Date :- 25.3.2011
SU.
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