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Raju Saini vs State Of U.P.
2011 Latest Caselaw 514 ALL

Citation : 2011 Latest Caselaw 514 ALL
Judgement Date : 25 March, 2011

Allahabad High Court
Raju Saini vs State Of U.P. on 25 March, 2011
Bench: B.N. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3240 of 2011
 

 
Petitioner :- Raju Saini
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Krishna Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble B.N. Shukla,J.

Parcha filed by Sri SK Gupta on behalf of the applciant is taken on record.

On the request of learned AGA list after two weeks.

Order Date :- 25.3.2011

SU.

 

 

 
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