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Subhash And Others vs State Of U.P. And Another
2011 Latest Caselaw 50 ALL

Citation : 2011 Latest Caselaw 50 ALL
Judgement Date : 3 March, 2011

Allahabad High Court
Subhash And Others vs State Of U.P. And Another on 3 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 31077 of 2009
 

 
Petitioner :- Subhash And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Atul Sisodia,Rajeev Sisodia
 
Respondent Counsel :- Govt. Advocate,Vinod Tripathi
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the applicants is present. None is present for opp. party No.2.

Notice issued to the opp. party No.2 has not been received back after service.

Issue fresh notice to opp. party No.2. Steps be taken within ten days.

List on 25.4.2011.Counter affidavit may be filed in the meanwhile.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

NS

 

 

 
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