Harnandan vs State Of U.P.
2011 Latest Caselaw 49 ALL

Citation : 2011 Latest Caselaw 49 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Harnandan vs State Of U.P. on 3 March, 2011

Bench: Amar Saran, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 6537 of 2006
 

 
Petitioner :- Harnandan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ratnesh Nandan Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Naheed Ara Moonis,J.

Allowed.

For orders see our order of date passed on separate sheets in Criminal Appeal No. 7320 of 2006.

Order Date :- 3.3.2011

sfa/

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