Citation : 2011 Latest Caselaw 485 ALL
Judgement Date : 24 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- GOVERNMENT APPEAL DEFECTIVE No. - 150 of 2005 Petitioner :- State Of U.P. Respondent :- Shakib Khan Petitioner Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Arvind Kumar Tripathi,J.
Delay has already been condoned on 20.01.2011 but the office has not assigned a regular number.
List this matter in the next cause list.
Office should assign regular number by the said date.
Order Date :- 24.3.2011
P
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