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State Of U.P. vs Surendra Singh @ Bauwa
2011 Latest Caselaw 481 ALL

Citation : 2011 Latest Caselaw 481 ALL
Judgement Date : 24 March, 2011

Allahabad High Court
State Of U.P. vs Surendra Singh @ Bauwa on 24 March, 2011
Bench: Amar Saran, Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- GOVERNMENT APPEAL No. - 1141 of 2008
 

 
Petitioner :- State Of U.P.
 
Respondent :- Surendra Singh @ Bauwa
 
Petitioner Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Arvind Kumar Tripathi,J.

Office to send reminder for record within a week by Fax and normal means.

List this matter in the week commencing 25.04.2011 along with record. The C.J.M., Hamirpur should also send an explanation why the record has not been sent.

Order Date :- 24.3.2011

P

 

 

 
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