Smt. Nanhi vs Bank Of Baroda And Others
2011 Latest Caselaw 48 ALL

Citation : 2011 Latest Caselaw 48 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Smt. Nanhi vs Bank Of Baroda And Others on 3 March, 2011

Bench: Sheo Kumar Singh, Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 12613 of 2011
 

 
Petitioner :- Smt. Nanhi
 
Respondent :- Bank Of Baroda And Others
 
Petitioner Counsel :- Siddhartha Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Ran Vijai Singh,J.

Sri Narain, learned advocate who appears for the respondent-bank is to obtain instruction in the matter so as to place correct/complete facts before the Court on the next date.

As prayed put up this petition as fresh on 15.03.2011.

Order Date :- 3.3.2011

Shahid

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