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Sandip Rai vs State Of U.P & Others
2011 Latest Caselaw 47 ALL

Citation : 2011 Latest Caselaw 47 ALL
Judgement Date : 3 March, 2011

Allahabad High Court
Sandip Rai vs State Of U.P & Others on 3 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 31633 of 2009
 

 
Petitioner :- Sandip Rai
 
Respondent :- State Of U.P & Others
 
Petitioner Counsel :- Vinod Singh,Brajesh Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for opp. party No.3 is present. None is present for the applicant.

List on 2.5.2011.

Interim order dated 7.12.2009 is vacated. Office to inform the Court concerned accordingly.

Order Date :- 3.3.2011

NS

 

 

 
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