Vineet Kumar & Others vs Distt. Basic Education Officer & ...
2011 Latest Caselaw 457 ALL

Citation : 2011 Latest Caselaw 457 ALL
Judgement Date : 23 March, 2011

Allahabad High Court

Vineet Kumar & Others vs Distt. Basic Education Officer & ... on 23 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 1389 of 1998
 

 
Petitioner :- Vineet Kumar & Others
 
Respondent :- Distt. Basic Education Officer & Others
 
Petitioner Counsel :- P.C. Mishra
 
Respondent Counsel :- P.K. Sharma,S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list. On the next date Sri P.C. Mishra, learned counsel for the petitioner shall inform as to who represents respondent Nos. 1 to 3 before this Court, qua the institutions being run and managed by Basic Shiksha Parishad, U.P. Allahabad.

Order Date :- 23.3.2011

SRY

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