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Jhuru Ram Andors vs The State Of U.P. And Others
2011 Latest Caselaw 444 ALL

Citation : 2011 Latest Caselaw 444 ALL
Judgement Date : 23 March, 2011

Allahabad High Court
Jhuru Ram Andors vs The State Of U.P. And Others on 23 March, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 25090 of 1998
 

 
Petitioner :- Jhuru Ram Andors
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- K.M. Mishra,S.L. Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Today, there is illness slip of Sri K.M. Mishra, Advocate. The case is passed over for the day. List in the next cause list.

Order Date :- 23.3.2011

SRY

 

 

 
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