Khusbun Nisha And Others vs State Of U.P. And Another
2011 Latest Caselaw 44 ALL

Citation : 2011 Latest Caselaw 44 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Khusbun Nisha And Others vs State Of U.P. And Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 30309 of 2009
 

 
Petitioner :- Khusbun Nisha And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Om Prakash Mishra
 
Respondent Counsel :- Govt.Advocate,K.M. Tripathi
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the applicants and learned counsel for opp. party No.2 are present.

Connect with Criminal Misc. Application under Section 482 Cr.P.C. No.33902 of 2009 (Ansar Ahmad Vs. State of U.P. & another).

As prayed, two weeks' and no more time is allowed to file rejoinder affidavit.

List on 18.3.2011 peremptorily.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

Download the LatestLaws.com Mobile App