State Of U.P. Thru' Collector, ... vs Radhey Lal Maheshwari & Others
2011 Latest Caselaw 429 ALL

Citation : 2011 Latest Caselaw 429 ALL
Judgement Date : 18 March, 2011

Allahabad High Court

State Of U.P. Thru' Collector, ... vs Radhey Lal Maheshwari & Others on 18 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 276 of 2006
 

 
Petitioner :- State Of U.P. Thru' Collector, Agra
 
Respondent :- Radhey Lal Maheshwari & Others
 
Petitioner Counsel :- Ram Krishna
 
Respondent Counsel :- Namwar Singh,Sanjiv Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The case is passed over on the request of counsel for the appellant.

By the next date, office will also arrange the file.

Order Date :- 18.3.2011

Download the LatestLaws.com Mobile App