Ram Vilas vs State Of U.P. And Others
2011 Latest Caselaw 424 ALL

Citation : 2011 Latest Caselaw 424 ALL
Judgement Date : 18 March, 2011

Allahabad High Court

Ram Vilas vs State Of U.P. And Others on 18 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 16322 of 2011
 

 
Petitioner :- Ram Vilas
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- O.N. Mishra,Sri Ashok Khare
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on 25.03.2011.

By that time, learned standing counsel shall obtain necessary instructions in the matter.

Order Date :- 18.3.2011

SRY

Download the LatestLaws.com Mobile App