Ram Prakash And Others vs Smt. Anju Devi And Others
2011 Latest Caselaw 421 ALL

Citation : 2011 Latest Caselaw 421 ALL
Judgement Date : 18 March, 2011

Allahabad High Court

Ram Prakash And Others vs Smt. Anju Devi And Others on 18 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 910 of 2010
 

 
Petitioner :- Ram Prakash And Others
 
Respondent :- Smt. Anju Devi And Others
 
Petitioner Counsel :- Anil Kumar Shrama
 
Respondent Counsel :- Ashutosh Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Counsel for the appellants states that he has received counter affidavit on 25.10.2010 on behalf of respondent No.5 from Sri B.P. Verma, Advocate, which is not available on record.

Office to trace out the same and place it on record.

List this case in the next cause list showing the name of Sri B.P. Verma, Advocate, as counsel for the respondent No.5.

Order Date :- 18.3.2011

Download the LatestLaws.com Mobile App