Smt. Rashmi Gupta And Others vs State Of U.P. And Another
2011 Latest Caselaw 41 ALL

Citation : 2011 Latest Caselaw 41 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Smt. Rashmi Gupta And Others vs State Of U.P. And Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 31246 of 2009
 

 
Petitioner :- Smt. Rashmi Gupta And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Rahul Saxena
 
Respondent Counsel :- Govt. Advocate,Virendra Pratap Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

As payed, two weeks' and no more time is allowed to file rejoinder affidavit.

List on 30.3.2011 peremptorily.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

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