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Sumant Singh vs Lal Singh
2011 Latest Caselaw 409 ALL

Citation : 2011 Latest Caselaw 409 ALL
Judgement Date : 18 March, 2011

Allahabad High Court
Sumant Singh vs Lal Singh on 18 March, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 118 of 2011
 

 
Petitioner :- Sumant Singh
 
Respondent :- Lal Singh
 
Petitioner Counsel :- M.N. Singh,Mahesh Narain Singh
 

 
Hon'ble Rajes Kumar,J.

As prayed, put up on 25.3.2011 as fresh.

Order Date :- 18.3.2011

OP

 

 

 
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